M/S Ratan Lal Gattani Sons vs Shri Parshwanath Digamber Jain ...
2023 Latest Caselaw 520 MP

Citation : 2023 Latest Caselaw 520 MP
Judgement Date : 9 January, 2023

Madhya Pradesh High Court

M/S Ratan Lal Gattani Sons vs Shri Parshwanath Digamber Jain ... on 9 January, 2023

Author: Gurpal Singh Ahluwalia

                                                                       1
                                                 IN THE HIGH COURT OF MADHYA PRADESH
                                                              AT JABALPUR
                                                                 SA No. 1265 of 2012
                                        (M/S RATAN LAL GATTANI SONS Vs SHRI PARSHWANATH DIGAMBER JAIN MANDIR KATNI)

                                   Dated : 11-01-2023
                                         Shri Sanjay Agrawal - Senior Advocate with Shri Saransh

                                   Kulshreshtha and Shri Mukesh Shukla, Advocates for the appellant.
                                         Shri Ashok Jain - Advocate with Shri Aditya Jain, Advocate for the
                                   respondent.

Arguments heard.

Reserved for judgment.

(G.S. AHLUWALIA) JUDGE

Signature Not Verified SAN

Digitally signed by KOUSHALENDRA SHARAN SHUKLA Date: 2023.01.12 16:59:04 IST

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