Tinku @ Vinay Singh vs The State Of Madhya Pradesh Thr.
2023 Latest Caselaw 1788 MP

Citation : 2023 Latest Caselaw 1788 MP
Judgement Date : 31 January, 2023

Madhya Pradesh High Court

Tinku @ Vinay Singh vs The State Of Madhya Pradesh Thr. on 31 January, 2023

Author: Rohit Arya

                                                              1
                                       IN THE HIGH COURT OF MADHYA PRADESH
                                                    AT GWALIOR
                                                       CRA No. 572 of 2015
                                        (TINKU @ VINAY SINGH Vs THE STATE OF MADHYA PRADESH THR.)

                          Dated : 31-01-2023
                                  Shri D.R. Sharma & Shri S.N. Dubey-Advocates for the appellant.

                                  Shri Rajesh Shukla-Deputy Advocate General for respondent/State.

Arguments heard. Reserved for judgment.


                               (ROHIT ARYA)                                (SATYENDRA KUMAR SINGH)
                                  JUDGE                                             JUDGE

                          pd

Signature Not Verified Signed by: PAWAN DHARKAR Signing time: 1/31/2023 6:49:02 PM

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