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Ranjeet Kumar Singour vs The State Of Madhya Pradesh
2023 Latest Caselaw 1787 MP

Citation : 2023 Latest Caselaw 1787 MP
Judgement Date : 31 January, 2023

Madhya Pradesh High Court
Ranjeet Kumar Singour vs The State Of Madhya Pradesh on 31 January, 2023
Author: Anand Pathak
                                                               1
                                        IN THE HIGH COURT OF MADHYA PRADESH
                                                     AT JABALPUR
                                                        WP No. 2044 of 2023
                             (RANJEET KUMAR SINGOUR AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS)

                          Dated : 31-01-2023
                                   Shri S.M. Guru - Advocate for the petitioners.

                                   Smt. Gulabkali Patel - Government Advocate for the respondent/ State.

Counsel for the petitioners placed reliance on the judgment passed by the Division Bench of this Court in the case of Saurabh Singh Baghel Vs. State of M.P. reported in I.L.R. [2018] M.P. 2845 (DB) and seeks parity.

Counsel for the respondent/ State seeks short adjournment on the ground that Additional Advocate General Shri Ashish Anand Bernard shall address the Court on behalf of the respondent.

As prayed, list the case tomorrow i.e. 01.02.2023 on top of the list.

(ANAND PATHAK) JUDGE

Vikram

Signature Not Verified Signed by: VIKRAM SINGH Signing time: 1/31/2023 6:39:49 PM

 
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