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M.P.Power Generating Co.Ltd. vs The State Of Madhya Pradesh
2023 Latest Caselaw 1673 MP

Citation : 2023 Latest Caselaw 1673 MP
Judgement Date : 30 January, 2023

Madhya Pradesh High Court
M.P.Power Generating Co.Ltd. vs The State Of Madhya Pradesh on 30 January, 2023
Author: Vishal Dhagat

IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 17199 of 2006 (M.P.POWER GENERATING CO.LTD. AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS)

Dated : 30-01-2023 Shri Anoop Nair - Advocate for the petitioners

Shri Sudeep Chatterjee - Govt. Advocate for the State.

Counsel for the petitioners submitted that matter is covered by judgment passed by the Apex Court. It is submitted by him that he will file copy of the judgment and same shall be supplied to counsel for the State. He makes a

prayer that this matter may be heard on any other dates.

List the matter in the week commencing from 6.3.2023.

(VISHAL DHAGAT) JUDGE

DUBEY/-

SHABANA Digitally signed by SHABANA ANSARI DN: c=IN, o=HIGH COURT OF MADHYA PRADESH, ou=HIGH COURT OF MADHYA PRADESH, postalCode=482001, st=Madhya Pradesh, 2.5.4.20=4bc06f2e678b75148b60bb7947ee9ffc5ed27ef1f43a5d4d93d2d13dda510735,

ANSARI pseudonym=B646F86821C200C9792A53984F1D0790135DE39A, serialNumber=8A5E15A33816E651B4DB52BF3225281EF6C191F68E5EBE90A6E101CF4242 2711, cn=SHABANA ANSARI Date: 2023.01.31 13:41:15 +05'30'

 
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