Citation : 2023 Latest Caselaw 1435 MP
Judgement Date : 24 January, 2023
IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 863 of 2012 (DINESH KUMAR BANSAL AND OTHERS Vs THE STATE OF MADHYA PRADESH)
Dated : 24-01-2023 Judgment delivered, signed and dated separately.
(SUJOY PAUL) (AMAR NATH (KESHARWANI))
JUDGE JUDGE
Akm
Signature Not Verified Signed by: AKANKSHA MAURYA Signing time: 1/25/2023 10:31:02 AM
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