Amit Kumar Shrivastava vs Shreekant Vajpayee
2023 Latest Caselaw 1369 MP

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                                                   IN THE HIGH COURT OF MADHYA PRADESH
                                                                AT JABALPUR
                                                                   CRA No. 8950 of 2019
                                                          (AMIT KUMAR SHRIVASTAVA Vs SHREEKANT VAJPAYEE)

                                      Dated : 23-01-2023
                                              Shri Piyush Gupta - Advocate for the appellant.

                                              Shri Abhay Gupta - Advocate for the respondent.

Learned counsel for the respondent has submitted that against the impugned judgment, an SLP would lie.

Learned counsel for the appellant prays for time to ascertain the aforesaid

fact.

As a matter of last indulgence, the case is adjourned. List in next week.

No further adjournment will be granted on the next date.

(SMT. ANJULI PALO) JUDGE

PB

Signature Not Verified SAN

Digitally signed by PRADYUMNA BARVE Date: 2023.01.24 11:18:32 IST