Ashokchand vs Smt. Alpana
2023 Latest Caselaw 1368 MP

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                                                   IN THE HIGH COURT OF MADHYA PRADESH
                                                                AT JABALPUR
                                                                   MCRC No. 8009 of 2017
                                                                   (ASHOKCHAND Vs SMT. ALPANA)

                                      Dated : 23-01-2023
                                              Shri T. Nasir - Advocate for the applicant.

                                              Shri Siddhant Kochar - Advocate for the respondent.

Learned counsel for the applicant prays for time. This petition seeking leave to appeal has been filed by the applicant against judgment of acquittal dated 23.2.2017 and is pending since the year

2017.

By way of last indulgence, this case is adjourned. List on 23.2.2023.

(SMT. ANJULI PALO) JUDGE

PB

Signature Not Verified SAN

Digitally signed by PRADYUMNA BARVE Date: 2023.01.24 11:18:37 IST