Ramchandra vs The State Of Madhya Pradesh
2023 Latest Caselaw 1280 MP

IN THE HIGH COURT OF MADHYA PRADESH AT INDORE WA No. 375 of 2022 WA/00522/2022, WA/00540/2022, WA/00542/2022, WA/00557/2022, WA/00640/2022, WA/01095/2022 Dated : 20-01-2023 Parties through their counsel.

Learned counsel for the appellant submits that there is another writ appeal bearing WA No.75/2023 arising out of same judgment. List the matter alongwith WA No.75/2023 for hearing on 24.02.2023. IR (if any) shall continue till the next date of hearing.

                              (VIJAY KUMAR SHUKLA)                                        (ANIL VERMA)
                                      JUDGE                                                   JUDGE

                           Sourabh




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Signing time: 20/01/2023 5:31:29 PM