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Rasees vs Syed Khursheed Ali
2023 Latest Caselaw 1272 MP

Citation : 2023 Latest Caselaw 1272 MP
Judgement Date : 20 January, 2023

Madhya Pradesh High Court
Rasees vs Syed Khursheed Ali on 20 January, 2023
Author: Dwarka Dhish Bansal
                                                            1
                                      IN THE HIGH COURT OF MADHYA PRADESH
                                                   AT JABALPUR
                                                        CR No. 91 of 2015
                                                   (RASEES Vs SYED KHURSHEED ALI)

                          Dated : 20-01-2023
                                Shri P.N Das, learned counsel for the applicant.

                                Shri Siddharth Shrivastava, for the respondent.

Learned counsel for the applicant prays for and is granted two weeks time to file relevant documents including the judgment and decree passed by the Courts below.

List after two weeks.

(DWARKA DHISH BANSAL) JUDGE

RS

Signature Not Verified Signed by: RASHMI RONALD VICTOR Signing time: 1/23/2023 10:35:48 AM

 
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