Meinhardt Singapore Pte Ltd. vs Bhopal Municipal Corporation Bmc
2023 Latest Caselaw 1203 MP

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                                      IN THE HIGH COURT OF MADHYA PRADESH
                                                   AT JABALPUR
                                                        AC No. 85 of 2021
                                  (MEINHARDT SINGAPORE PTE LTD. Vs BHOPAL MUNICIPAL CORPORATION BMC)

                          Dated : 19-01-2023
                                Shri Sandeep S. Tiwari - Advocate for the applicant.

                                Shri Sanjay K. Agrawal - Advocate for respondent/corporation.

Matter is argued at length by counsel for the parties. However, after arguing at length, counsel for the applicant feels that he has to address further with the aid of synopsis and some more judgments of

Apex Court.

Considering his submission, matter is placed on 22/02/2023.

(ANAND PATHAK) JUDGE

skt

Signature Not Verified Signed by: SANTOSH KUMAR TIWARI Signing time: 1/20/2023 1:03:08 PM