Maihar Cement vs Union Of India
2023 Latest Caselaw 116 MP

                                                                     1
                                              IN THE HIGH COURT OF MADHYA PRADESH
                                                           AT JABALPUR
                                                              MA No. 1807 of 2016
                                                     (MAIHAR CEMENT Vs UNION OF INDIA AND OTHERS)

                                  Dated : 02-01-2023
                                        Shri Aditya Adhikari - Senior Advocate for the appellant.

                                        Shri Harshwardhan Singh Rajput - Advocate for respondents.

Shri Harshwardhan Singh Rajput, learned counsel for the respondents, submits that two more cases originating from the same judgment of learned Railway Claims Tribunal are also pending before this Court, therefore, they be

also listed along with the present bunch of miscellaneous appeals.

On the request of Shri Harshwardhan Singh Rajput, learned counsel for the respondents, list M.A. No.1802/2016 and M.A. No.1804/2016 for analogous hearing along with this bunch.

(VIVEK AGARWAL) JUDGE

ts

Signature Not Verified SAN

Digitally signed by TULSA SINGH Date: 2023.01.02 19:45:19 IST