Sunil vs The State Of Madhya Pradesh
2023 Latest Caselaw 1136 MP

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                                       IN THE HIGH COURT OF MADHYA PRADESH
                                                    AT JABALPUR
                                                        CRA No. 859 of 2010
                                                  (SUNIL Vs THE STATE OF MADHYA PRADESH)

                         Dated : 18-01-2023
                                 Shri J. K.Dehariya - Advocate for the appellant.

                                 Shri Ajay Shukla - Government Advocate for the respondent/State.

On the joint request, matter is finally heard. Reserved for judgment.

                            (SUJOY PAUL)                                   (AMAR NATH (KESHARWANI))
                               JUDGE                                                JUDGE

                         manju

Signature Not Verified Signed by: MANJU Signing time:

1/19/2023 10:44:07 AM