Tuesday, 19, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Smt. Reshma Sachdeva vs Smt. Sudha Gupta
2023 Latest Caselaw 1044 MP

Citation : 2023 Latest Caselaw 1044 MP
Judgement Date : 17 January, 2023

Madhya Pradesh High Court
Smt. Reshma Sachdeva vs Smt. Sudha Gupta on 17 January, 2023
Author: Rohit Arya
                                        1
                   IN THE HIGH COURT OF MADHYA PRADESH
                                AT GWALIOR
                                   FA No. 896 of 2019
                    (SMT. RESHMA SACHDEVA Vs SMT. SUDHA GUPTA AND OTHERS)

  Dated : 17-01-2023
         Shri K.N.Gupta, learned senior counsel with Shri Rinku Shakya, learned

  counsel for the appellant.
         Shri Anand Bharadwaj, learned counsel for the respondents No.1 to 4 on

Caveat.

Shri Sanjay Kumar Dwivedi, learned counsel for the respondent No.5. List I.A.No.1875 of 2022 for consideration in the week commencing

06.02.2023, as Shri Dwivedi seeks time to go through the judgment cited by Shri Bharadwaj.

(ROHIT ARYA) JUDGE SP

SANJEEV KUMAR PHANSE 2023.01.18 10:09:21 +05'30'

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : MAIMS

 
 
Latestlaws Newsletter