Ku.Ankita Jain vs Machhindar Ahir
2023 Latest Caselaw 1043 MP

Citation : 2023 Latest Caselaw 1043 MP
Judgement Date : 17 January, 2023

Madhya Pradesh High Court

Ku.Ankita Jain vs Machhindar Ahir on 17 January, 2023

Author: Rohit Arya

                                                             1
                                      IN THE HIGH COURT OF MADHYA PRADESH
                                                   AT GWALIOR
                                                      MA No. 1102 of 2010
                                            (KU.ANKITA JAIN Vs MACHHINDAR AHIR AND OTHERS)

                          Dated : 17-01-2023
                                 Mr. B.D. Verma - Advocate for the appellant.

                                 Mr. Vivek Khedkar - Advocate for the respondents.

Arguments heard. Reserved for judgment.

(ROHIT ARYA) JUDGE

bj/-

Signature Not Verified Signed by: BARKHA SHARMA Signing time: 17-Jan-23 5:40:42 PM

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