Citation : 2023 Latest Caselaw 1034 MP
Judgement Date : 17 January, 2023
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
BEFORE
HON'BLE SHRI JUSTICE DINESH KUMAR PALIWAL
ON THE 17 th OF JANUARY, 2023
MISC. CRIMINAL CASE No. 58424 of 2022
BETWEEN:-
SMT. SHANTI SINGH W/O SHRI RAJKUMAR SINGH,
AGED ABOUT 52 YEARS, OCCUPATION: BUSINESS
AJEET NAGAR SADAR CHORAHA PRATAPGARH POLICE
STATION PRATAPGARH DISTRICT PRATAPGARH
(UTTAR PRADESH)
.....APPLICANT
(BY SHRI ASHOK SHAH - ADVOCATE )
AND
VIJAY BAHADUR SINGH S/O SHRI HARENDRA
BAHADUR SINGH, AGED ABOUT 38 YEARS, WARD NO.
04 DONGAR PARASIA TEHSIL PARASIA DISTRICT
CHHINDWARA (MADHYA PRADESH)
.....RESPONDENT
(NONE)
This application coming on for admission this day, the court passed the
following:
ORDER
In SCNIA 519/2016 (Vijay Bahadur Vs. Smt. Shanti Singh) judgment has been passed by the trial Court. Therefore, this petition had become infructuous.
Hence, this petition having rendered infructuous, is dismissed.
(DINESH KUMAR PALIWAL) JUDGE mrs. mishra Signature Not Verified Signed by: DEEPA MISHRA Signing time: 1/18/2023 10:53:55 AM
Signature Not Verified Signed by: DEEPA MISHRA Signing time: 1/18/2023 10:53:55 AM
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