Jiledar @ J.D. @ Chhotu @ Guru vs The State Of Madhya Pradesh
2023 Latest Caselaw 102 MP

                                                              1
                            IN          THE     HIGH COURT OF MADHYA PRADESH
                                                     AT JABALPUR
                                                          BEFORE
                                        HON'BLE SHRI JUSTICE DINESH KUMAR PALIWAL
                                                  ON THE 2 nd OF JANUARY, 2023
                                              MISC. CRIMINAL CASE No. 47901 of 2022

                          BETWEEN:-
                          JILEDAR @ J.D. @ CHHOTU @ GURU S/O SHRI MURLI
                          YADAV, AGED ABOUT 21 YEARS, OCCUPATION:
                          AGRICULTURE VILLAGE PAYAREPUR POLICE STATION
                          SUJANGANJ DISTRICT JAUNPUR (UTTAR PRADESH)

                                                                                            .....APPLICANT
                          (BY SHRI KULDEEP SINGH - ADVOCATE)

                          AND
                          THE STATE OF MADHYA PRADESH THROUGH POLICE
                          STATION MAIHAR DISTRICT SATNA     (MADHYA
                          PRADESH)

                                                                                         .....RESPONDENT
                          (BY SHRI A. N. GUPTA - GOVT. ADVOCATE )

                                  This application coming on for admission this day, the court passed the
                          following:
                                                               ORDER

As per learned counsel for the applicant, trial has been concluded and judgment has been delivered by the trail Court.

Therefore, this application having rendered infructuous is dismissed.

(DINESH KUMAR PALIWAL) JUDGE mrs. mishra

Signature Not Verified Signed by: DEEPA MISHRA Signing time: 1/3/2023 12:22:13 PM