Vijay Bahadur Singh vs The State Of Madhya Pradesh
2023 Latest Caselaw 2671 MP

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                                       IN THE HIGH COURT OF MADHYA PRADESH
                                                    AT JABALPUR
                                                       WP No. 18069 of 2019
                                    (VIJAY BAHADUR SINGH Vs THE STATE OF MADHYA PRADESH AND OTHERS)

                          Dated : 13-02-2023
                                Shri D. K. Mishra - Advocate for the petitioner.

                                Ms. Gulab Kali Patel - Government Advocate for the respondent/State.

Counsel for the petitioner has relied upon a judgment passed by this Court in the case of similarly placed employee in W.P. No.23726/2003 vide dated dated 24.02.2011.

Counsel for the respondent is not prepared with the case and seeks time to seek instructions in the matter.

List the case in the week commencing 13.03.2023 on top of the list.

(ANAND PATHAK) JUDGE

pnm

Signature Not Verified Signed by: POONAM MANEKAR Signing time: 2/14/2023 1:45:08 PM