Radhey Sham And Ors. vs The State Of M.P.
2023 Latest Caselaw 2655 MP

                                                                 1
                                        IN THE HIGH COURT OF MADHYA PRADESH
                                                     AT JABALPUR
                                                         CRA No. 1421 of 2004
                                            (RADHEY SHAM AND ORS. AND OTHERS Vs THE STATE OF M.P.)

                          Dated : 13-02-2023
                                   None for the appellants.

                                   Shri Vijay Pandey - Panel Lawyer for the respondent/State.

The dispute involved in this matter can be resolved with the assistance of the Mediator.

Principal District and Sessions Judge, Sehore is directed to appoint a

Mediator placed at Sehore.

Registry is directed to send copy of impugned judgments and other relevant documents to P.D.J., Sehore.

List the matter alongwith Mediation report.

(RAJENDRA KUMAR (VERMA)) JUDGE

kafeel

Signature Not Verified Signed by: KAFEEL AHMED ANSARI Signing time: 2/14/2023 2:37:55 PM