Alok Bohare vs The State Of Madhya Pradesh
2023 Latest Caselaw 2552 MP

                            1
 IN    THE     HIGH COURT OF MADHYA PRADESH
                     AT GWALIOR
                  BEFORE LOK ADALAT
       HON'BLE SHRI JUSTICE MILIND RAMESH PHADKE
                            &
              SHRI G.S. SHARMA, ADVOCATE.
                ON THE 11 th OF FEBRUARY, 2023
             MISC. CRIMINAL CASE No. 53245 of 2019

BETWEEN:-
1.    ALOK BOHARE S/O SHRI RAJENDRA BOHARE,
      AGED ABOUT 20 YEARS, OCCUPATION: STUDENT
      VILLAGE BODANKALA PS GORAGHAT (MADHYA
      PRADESH)

2.    VINAY BOHARE D/O ANANDBOHARE, AGED
      ABOUT   27  YEARS, VILL BODANKALA PS
      GORAGHAT (MADHYA PRADESH)

3.    BALLI       ALIAS RAJENDRA  BOHARE  S/O
      RADHEYSHYAM BOHARE, AGED ABOUT 40
      Y E A R S , VILL BODANKALA PS GORAGHAT
      (MADHYA PRADESH)

4.    ANAND BOHARE S/O RADHEY SHYAM BOHARE,
      AGED ABOUT 55 YEARS, VILL BODANKALA PS
      GORAGHAT (MADHYA PRADESH)

                                                 .....APPLICANT
(NONE FOR THE APPLICANT )

AND
1.    THE STATE OF MADHYA PRADESH INCHARGE
      POLICE STATION PS GORAGHAT (MADHYA
      PRADESH)

2.    SHAYMSUNDER JATAV M/O OM PRAKASH JATAV,
      AGED ABOUT 25 YEARS, VILL BODANKALA PS
      GORAGHAT (MADHYA PRADESH)

3.    SONU S/O PARASHRAM, AGED ABOUT 24 YEARS,
      VILL BODANKALA PS GORAGHAT (MADHYA
      PRADESH)
                                         2
                                                               .....RESPONDENTS


         This application coming on for conciliation this day, the Bench passed
the following:
                                        ORDER

This petition under Section 482 of Cr.P.C has been filed quashing the FIR registered vide Crime No. 34 of 2019 at Police Station Goraghat, distt. Datia.

It has been informed by the office that the original Sessions Trial out of which present petition had arisen stands disposed of vide judgment dated 20.10.2021.

In the light of the aforesaid status report, nothing remains to be adjudicated further.

Petition stands disposed of.

     (MILIND RAMESH PHADKE)                                     (G.S. SHARMA .)
              MEMBER                                              MEMBER
ar


             ABDUR RAHMAN
             2023.02.14
             11:05:13 +05'30'