Shailendra vs Union Of India
2023 Latest Caselaw 22307 MP

Madhya Pradesh High Court

Shailendra vs Union Of India on 22 December, 2023

Author: Vijay Kumar Shukla

Bench: Vijay Kumar Shukla

                                                              1
                                         IN THE HIGH COURT OF MADHYA PRADESH
                                                       AT INDORE
                                                       MP No. 7426 of 2023
                                                (SHAILENDRA Vs UNION OF INDIA AND OTHERS)

                           Dated : 22-12-2023
                                  Shri A.S. Garg, Senior Counsel with Shri Mohan Sharma, counsel for the

                           Petitioner.
                                  Shri Himanshu Jain, Deputy Solicitor General for the respondent No.1.

Ms. Bharti Lakkad, G.A. for respondent No.2. On 21.12.2023 parties submitted that the matter involving same issue in M.P. No. 7477/2023 has been heard by co-ordinate Bench and judgment is

awaited. The case was fixed for today.

The judgment in the said case has been uploaded today after 4.30 p.m. dismissing the petition filed by one Dr. Ashwini Jaiswal.

Since, counsel for the parties are not present, therefore, hearing of the case is adjourned to second week of January, 2024.

(VIJAY KUMAR SHUKLA) JUDGE

MK