Sanjay Ahirwar vs The State Of Madhya Pradesh
2023 Latest Caselaw 22004 MP

Madhya Pradesh High Court

Sanjay Ahirwar vs The State Of Madhya Pradesh on 20 December, 2023

Author: Sujoy Paul

Bench: Sujoy Paul

                                                             1
                                      IN THE HIGH COURT OF MADHYA PRADESH
                                                   AT JABALPUR
                                                      CRA No. 1822 of 2016
                                            (SANJAY AHIRWAR Vs THE STATE OF MADHYA PRADESH)

                         Dated : 20-12-2023
                                 Shri Sunil Pandey - Advocate for the appellant.

                                 Shri A. N. Gupta - Government Advocate for the respondent/State.

Learned counsel for the parties concluded their arguments. Judgment dictated in open Court, signed and dated separately.

                            (SUJOY PAUL)                                     (BINOD KUMAR DWIVEDI)
                               JUDGE                                                 JUDGE

                         manju