Arvind vs The State Of Madhya Pradesh
2023 Latest Caselaw 21866 MP

Madhya Pradesh High Court

Arvind vs The State Of Madhya Pradesh on 19 December, 2023

Author: Sujoy Paul

Bench: Sujoy Paul

                                                                 1
                                          IN THE HIGH COURT OF MADHYA PRADESH
                                                       AT JABALPUR
                                                         CRA No. 2358 of 2014
                                              (ARVIND AND OTHERS Vs THE STATE OF MADHYA PRADESH)

                           Dated : 19-12-2023
                                     Shri J.K. Dehariya - Advocate for the appellant.

                                     Shri A.N. Gupta - Govt. Advocate for the respondent / State.

Learned counsel for the parties concluded their arguments. Reserved for judgment.

                              (SUJOY PAUL)                                       (BINOD KUMAR DWIVEDI)
                                 JUDGE                                                   JUDGE

                           sarathe