Jantu Raja @ Rajendra Singh vs The State Of Madhya Pradesh
2023 Latest Caselaw 21601 MP

Madhya Pradesh High Court

Jantu Raja @ Rajendra Singh vs The State Of Madhya Pradesh on 15 December, 2023

Author: Anuradha Shukla

Bench: Anuradha Shukla

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                                       IN THE HIGH COURT OF MADHYA PRADESH
                                                    AT JABALPUR
                                                       CRA No. 1158 of 2007
                                       (JANTU RAJA @ RAJENDRA SINGH Vs THE STATE OF MADHYA PRADESH)

                           Dated : 15-12-2023
                                  Shri Pramod Kumar Thakre - Advocate for the appellant.

                                  Ms. Vinita Sharma - Panel Lawyer for respondent/State.

The matter was referred for mediation but the report received from there reveals that the complainant died about 12-13 years ago and appellant is presently suffering sentence in another case in Satna jail.

The matter has been heard finally. Reserved for judgment.

(ANURADHA SHUKLA) JUDGE

DevS