Santosh @ Tana vs The State Of Madhya Pradesh
2023 Latest Caselaw 21590 MP

Madhya Pradesh High Court

Santosh @ Tana vs The State Of Madhya Pradesh on 15 December, 2023

Author: Gurpal Singh Ahluwalia

Bench: Gurpal Singh Ahluwalia

IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 7257 of 2019 (SANTOSH @ TANA Vs THE STATE OF MADHYA PRADESH AND OTHERS)

Dated : 15-12-2023 None for the appellant.

Shri Saurabh Shukla - Panel Lawyer for the State.

On 14.12.2023 also none had appeared for the appellant. Accordingly, in the light of the judgment passed by the Supreme Court in the case of Surya Baksh Singh Vs. State of U.P., reported in (2014) 14

SCC 222, this Court has gone through the record.

Also heard counsel for the State. Reserved for judgment.

(G.S. AHLUWALIA) JUDGE

JP