Dadu @ Ankush vs The State Of Madhya Pradesh
2023 Latest Caselaw 21589 MP

Madhya Pradesh High Court

Dadu @ Ankush vs The State Of Madhya Pradesh on 15 December, 2023

Author: Gurpal Singh Ahluwalia

Bench: Gurpal Singh Ahluwalia

                                                            1
                                     IN THE HIGH COURT OF MADHYA PRADESH
                                                  AT JABALPUR
                                                    CRA No. 7239 of 2019
                                (DADU @ ANKUSH AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS)

                           Dated : 15-12-2023
                                Shri Mukesh Kumar Pandey - Advocate for appellants.

                                Shri Saurabh Shukla - Panel Lawyer for respondent/State.

Heard.

Reserved for judgment.

(G.S. AHLUWALIA) JUDGE

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