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Sanjay Raghuvanshi vs Anil Kumar
2023 Latest Caselaw 21588 MP

Citation : 2023 Latest Caselaw 21588 MP
Judgement Date : 15 December, 2023

Madhya Pradesh High Court

Sanjay Raghuvanshi vs Anil Kumar on 15 December, 2023

Author: Vivek Agarwal

Bench: Vivek Agarwal

IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MP No. 7298 of 2023 (SANJAY RAGHUVANSHI AND OTHERS Vs ANIL KUMAR AND OTHERS)

Dated : 15-12-2023 Shri Rajendra Kumar Gupta - Advocate for the petitioners.

Shri Rajendra Kumar Gupta prays for time to bring on record some judgments to point out that a co-defendant can be cross-examined by a co- defendant.

Let law be brought in this behalf.

List next week.

(VIVEK AGARWAL) JUDGE

pp

 
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