Manoj Patel @ Appu @ Bhakku vs The State Of Madhya Pradesh
2023 Latest Caselaw 21450 MP

Madhya Pradesh High Court

Manoj Patel @ Appu @ Bhakku vs The State Of Madhya Pradesh on 14 December, 2023

Author: Sujoy Paul

Bench: Sujoy Paul

                                                                   1
                                           IN THE HIGH COURT OF MADHYA PRADESH
                                                        AT JABALPUR
                                                           CRA No. 3500 of 2017
                                          (MANOJ PATEL @ APPU @ BHAKKU Vs THE STATE OF MADHYA PRADESH)

                           Dated : 14-12-2023
                                     Shri Ajay Jain with Shri Manoj Kushwaha - Advocates for the

                           appellant.
                                     Shri A.N. Gutpa - Govt. Advocate for the respondent / State.

On the joint request, appeal is finally heard.

Reserved for judgment.

                              (SUJOY PAUL)                                            (BINOD KUMAR DWIVEDI)
                                 JUDGE                                                        JUDGE

                           sarathe




                           Later on :

Earlier this appeal is reserved for judgment.

During arguments, a question cropped up regarding result of trial of co- accused/juvenile Sunil alias Sandeep Saket but this question, even after repeated queries from this Court, was not answered by the counsel for the appellant.

Answer of this question may have a bearing on the result of this appeal. Therefore, in the interest of justice, we deem it proper to release the case with a direction to the counsel for the State and appellant to submit the report regarding result of trial of the above juvenile.

List thereafter.

                              (SUJOY PAUL)                                            (BINOD KUMAR DWIVEDI)
                                 JUDGE                                                        JUDGE







                           m/-