Nilamber Singh Lodhi vs The State Of Madhya Pradesh
2023 Latest Caselaw 21328 MP

Madhya Pradesh High Court

Nilamber Singh Lodhi vs The State Of Madhya Pradesh on 13 December, 2023

Author: Anuradha Shukla

Bench: Anuradha Shukla

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                                     IN THE HIGH COURT OF MADHYA PRADESH
                                                  AT JABALPUR
                                                      CRA No. 251 of 2007
                                        (NILAMBER SINGH LODHI Vs THE STATE OF MADHYA PRADESH)

                           Dated : 13-12-2023
                                None for appellant.

                                Ms. Priti Singh - Panel Lawyer for respondent/State.

Perused the record. Arguments of learned counsel for the State are heard. Reserved for judgment.

(ANURADHA SHUKLA) JUDGE

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