Sunil Suryavanshi vs The State Of Madhya Pradesh
2023 Latest Caselaw 21322 MP

Madhya Pradesh High Court

Sunil Suryavanshi vs The State Of Madhya Pradesh on 13 December, 2023

Author: Sujoy Paul

Bench: Sujoy Paul

                                               1
                        IN THE HIGH COURT OF MADHYA PRADESH
                                     AT JABALPUR
                                        CRA No. 4946 of 2022
                       (SUNIL SURYAVANSHI AND OTHERS Vs THE STATE OF MADHYA PRADESH)

        Dated : 13-12-2023
                Shri Siddharth Datt - Advocate for the appellants.

                Shri A.N. Gupta - Government Advocate for the respondent/State.

As prayed by learned counsel for the appellants, list the case in the next week to enable him to argue the matter armed with the judgment of this Court.

           (SUJOY PAUL)                                        (BINOD KUMAR DWIVEDI)
              JUDGE                                                    JUDGE

DigitallyL.R.
          signed by LALIT
SINGH RANA
Date: 2023.12.14
10:07:25 +05'30'