Dinesh Kumar Dubey vs Union Of India
2023 Latest Caselaw 21164 MP

Citation : 2023 Latest Caselaw 21164 MP
Judgement Date : 12 December, 2023

Madhya Pradesh High Court

Dinesh Kumar Dubey vs Union Of India on 12 December, 2023

                                                            1
                                     IN THE HIGH COURT OF MADHYA PRADESH
                                                  AT JABALPUR
                                                     MA No. 1139 of 2022
                                          (DINESH KUMAR DUBEY AND OTHERS Vs UNION OF INDIA)

                           Dated : 12-12-2023
                                Shri Rajesh Soni - Advocate for the appellants.

                                Shri Sanjay Sarwate - Advocate for the respondent.

Learned counsel for the parties submitted their arguments. Reserved for judgment.

(DUPPALA VENKATA RAMANA) JUDGE

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