Shri Prasad vs The State Of M.P.
2023 Latest Caselaw 21159 MP

Madhya Pradesh High Court

Shri Prasad vs The State Of M.P. on 12 December, 2023

Author: Anuradha Shukla

Bench: Anuradha Shukla

                                                             1
                                      IN THE HIGH COURT OF MADHYA PRADESH
                                                   AT JABALPUR
                                                     CRA No. 1454 of 2004
                                                   (SHRI PRASAD Vs THE STATE OF M.P.)

                           Dated : 12-12-2023
                                 None for the appellant.

                                 Shri C.K. Mishra - Government Advocate for the respondent/State.

Arguments of learned counsel for the State have been heard. Reserved for judgment.

(ANURADHA SHUKLA) JUDGE

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