Dudhanath vs The Chairman Railway Board
2023 Latest Caselaw 21100 MP

Madhya Pradesh High Court

Dudhanath vs The Chairman Railway Board on 12 December, 2023

Author: Chief Justice

Bench: Ravi Malimath, Vishal Mishra

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                            IN    THE      HIGH COURT OF MADHYA PRADESH
                                                AT JABALPUR
                                                     BEFORE
                                       HON'BLE SHRI JUSTICE RAVI MALIMATH,
                                                  CHIEF JUSTICE
                                                        &
                                       HON'BLE SHRI JUSTICE VISHAL MISHRA
                                             ON THE 12 th OF DECEMBER, 2023
                                             WRIT PETITION No. 28907 of 2023

                           BETWEEN:-
                           DUDHANATH S/O VAIDYANATH, AGED ABOUT 69
                           Y E A R S , OCCUPATION: PENSIONER R/O GRAM
                           MADWAR, POST KANWAR, DISTRICT CHANDAULI
                           (UTTAR PRADESH)

                                                                                       .....PETITIONER
                           (BY SHRI RAMESH KUMAR RAI - ADVOCATE)

                           AND
                           1.    THE CHAIRMAN RAILWAY BOARD,                RAIL
                                 BHAWAN RAISINA ROAD, NEW DELHI

                           2.    THE GENERAL MANAGER, ZONE OFFICE WEST
                                 CENTRAL RAILWAY INDIRA MARKET, JABALPUR
                                 (MADHYA PRADESH)

                           3.    THE CHIEF PERSONAL OFFICER, WEST CENTRAL
                                 RAILWAY INDIRA MARKET, JABALPUR (MADHYA
                                 PRADESH)

                           4.    DIVISIONAL RAILWAY MANAGER (PERSONAL)
                                 WEST CENTRAL RAILWAY, JABALPUR (MADHYA
                                 PRADESH)

                                                                                    .....RESPONDENTS


                                 This petition coming on for orders this day, Hon'ble Shri Justice Ravi

Signature Not Verified
Signed by: CHRISTOPHER
PHILIP
Signing time: 12/13/2023
1:19:43 PM
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                           Malimath, Chief Justice passed the following:
                                                             ORDER

Learned counsel for the petitioner submits that the question of law that arises for consideration in this petition is covered by the judgment of the Hon'ble Supreme Court in SLP (C) No. 8219 of 2020 (Madhya Pradesh Power Transmission Company Limited and another vs. S.R. Ramchandran and others) dated 11.07.2023. Hence, he pleads that this petition be also disposed off on the same terms.

In view of the submission made, the petition is disposed off in terms of the aforesaid judgment of the Hon'ble Supreme Court.

                               (RAVI MALIMATH)                                      (VISHAL MISHRA)
                                 CHIEF JUSTICE                                           JUDGE
                           C