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Lakhan Lal Pawar vs Thhe State Of Mp
2023 Latest Caselaw 21094 MP

Citation : 2023 Latest Caselaw 21094 MP
Judgement Date : 12 December, 2023

Madhya Pradesh High Court

Lakhan Lal Pawar vs Thhe State Of Mp on 12 December, 2023

Author: Chief Justice

Bench: Ravi Malimath, Vishal Mishra

                                                       1
                            IN    THE    HIGH COURT OF MADHYA PRADESH
                                              AT JABALPUR
                                                    BEFORE
                                      HON'BLE SHRI JUSTICE RAVI MALIMATH,
                                                 CHIEF JUSTICE
                                                       &
                                      HON'BLE SHRI JUSTICE VISHAL MISHRA
                                          ON THE 12 th OF DECEMBER, 2023
                                          WRIT PETITION No. 29643 of 2023

                           BETWEEN:-
                           LAKHAN LAL PAWAR S/O SHRI RADHELAL PAWAR,
                           AGED ABOUT 75 YEARS, OCCUPATION: RETIRED
                           COMMERCIAL TAX OFFICER R/O H .NO. 3
                           CHITRAGUPTA NAGAR OPPOSITE VAISHALI NAGAR
                           HUZUR DISTRICT BHOPAL (MADHYA PRADESH)

                                                                            .....PETITIONER
                           (BY SHRI ANSHUL TIWARI - ADVOCATE)

                           AND
                           1.    THE STATE OF MP THROUGH PRINCIPAL
                                 SECRETARY  DEPARTMNET    OF   FINANCE
                                 VALLABH BHAWAN BHOPAL (MADHYA PRADESH)

                           2.    STATE OF MADHYA PRADESH THROUGH ITS
                                 PRINCIPAL      SECRETARY      GENERAL
                                 ADMINISTRATION     DEPARTMENT VALLABH
                                 BHAWAN BHOPAL (MADHYA PRADESH)

                           3.    STATE OF MADHYA PRADESH THROUGH ITS
                                 PRINCIPAL SECRETARY DEPARTMENT OF
                                 COMMERCIAL TAX VALLABH BHAWAN, BHOPAL
                                 (MADHYA PRADESH)

                           4.    THE ASSISTANT COMMISSIONER COMMERCIAL
                                 TAX CIRCLE 3 BHOPAL (MADHYA PRADESH)

                           5.    THE DISTRICT PENSION OFFICER DISTRICT
                                 BHOPAL (MADHYA PRADESH)

                                                                          .....RESPONDENTS
                           (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)
Signature Not Verified
Signed by: MANVENDRA
SINGH PARIHAR
Signing time: 12/13/2023
1:05:59 PM
                                                              2
                                  This petition coming on for orders this day, Hon'ble Shri Justice Ravi
                           Malimath, Chief Justice passed the following:
                                                              ORDER

Learned counsels for the parties submit that the question of law that arises for consideration in this petition is covered by the judgment of the Hon'ble Supreme Court in SLP (C) No. 8219 of 2020 (Madhya Pradesh Power Transmission Company Limited and another vs. S.R. Ramchandran & others) dated 11.07.2023. Hence, they plead that this petition be also disposed off on the same terms.

In view of the submission made, the petition is disposed off in terms of

the aforesaid judgment of the Hon'ble Supreme Court.

                                 (RAVI MALIMATH)                                     (VISHAL MISHRA)
                                   CHIEF JUSTICE                                          JUDGE
                           MSP









 
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