Dr. Kunwar Wajahat Shah vs The State Of Madhya Pradesh
2023 Latest Caselaw 21073 MP

Madhya Pradesh High Court

Dr. Kunwar Wajahat Shah vs The State Of Madhya Pradesh on 12 December, 2023

Author: Chief Justice

Bench: Ravi Malimath, Vishal Mishra

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                            IN    THE    HIGH COURT OF MADHYA PRADESH
                                              AT JABALPUR
                                                    BEFORE
                                      HON'BLE SHRI JUSTICE RAVI MALIMATH,
                                                 CHIEF JUSTICE
                                                       &
                                      HON'BLE SHRI JUSTICE VISHAL MISHRA
                                          ON THE 12 th OF DECEMBER, 2023
                                          WRIT PETITION No. 30520 of 2023

                           BETWEEN:-
                           DR. KUNWAR WAJAHAT SHAH, S/O SHRI K L SHAH,
                           AGED ABOUT 65 YEARS, OCCUPATION: RETIRED
                           PROFESSOR, R/O SHANTI NAGAR, MATA MANDIR
                           R O A D , NEAR BP    DIWAN HOUSE,  DISTRICT
                           NARMADAPURAM (MADHYA PRADESH)

                                                                             .....PETITIONER
                           (BY SHRI NEERAJ DUBEY - ADVOCATE)

                           AND
                           1.    THE STATE OF MADHYA PRADESH THROUGH ITS
                                 PRINCIPAL SECRETARY HIGHER EDUCATION
                                 DEPARTMENT VALLABH BHAWAN BHOPAL
                                 (MADHYA PRADESH)

                           2.    THE    PRINCIPAL   SECRETARY HIGHER
                                 EDUCATION DEPARTMENT VALLABH BHAWAN
                                 BHOPAL (MADHYA PRADESH)

                           3.    THE    COMMISSIONER HIGHER EDUCATION
                                 D EPARTM EN T SATPURA BHAWAN BHOPAL
                                 (MADHYA PRADESH)

                           4.    THE DIVISIONAL PENSION OFFICER DIVISION
                                 BHOPAL DISTRICT (MADHYA PRADESH)

                           5.    THE    DISTRICT    PENSION   OFFICER
                                 NARM ADAPURAM DISTRICT NARMADAPURAM
                                 (MADHYA PRADESH)

                                                                           .....RESPONDENTS
                           (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)
Signature Not Verified
Signed by: PREMSHANKAR
MISHRA
Signing time: 12/13/2023
6:02:37 PM
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                                  This petition coming on for orders this day, Hon'ble Shri Justice Ravi
                           Malimath, Chief Justice passed the following:
                                                              ORDER

Learned counsels for the parties submit that the question of law that arises for consideration in this petition is covered by the judgment of the Hon'ble Supreme Court in SLP (C) No. 8219 of 2020 (Madhya Pradesh Power Transmission Company Limited and another vs. S.R. Ramchandran and others) dated 11.07.2023. Hence, they plead that this petition be also disposed off on the same terms.

In view of the submission made, the petition is disposed off in terms of

the aforesaid judgment of the Hon'ble Supreme Court.

                                 (RAVI MALIMATH)                                     (VISHAL MISHRA)
                                   CHIEF JUSTICE                                          JUDGE
                           psm