Snehlata vs Madan S/O Ratan Deceased Thru. Lrs. Smt. ...
2023 Latest Caselaw 20826 MP

Madhya Pradesh High Court

Snehlata vs Madan S/O Ratan Deceased Thru. Lrs. Smt. ... on 8 December, 2023

                                                              1
                                      IN THE HIGH COURT OF MADHYA PRADESH
                                                    AT INDORE
                                                         SA No. 85 of 2023
                          (SNEHLATA AND OTHERS Vs MADAN S/O RATAN DECEASED THRU. LRS. SMT. BHAGBAI AND OTHERS)

                          Dated : 08-12-2023
                                Shri Kuldeep Kushwaha - Advocate for appellants.

                                Shri Anendra Singh Parihar - Advocate for respondent No.5 - State of

Madhya Pradesh.

Heard on I.A. No.3387 of 2023, an application for dispensing with filing of typed copy of page Nos.16, 18, 22, 26, 28, 30, 32, 34, 36, 38 and 41 in

Annexure A/1, annexed with the memo of the appeal.

As per Office objection, the aforesaid pages of Annexture A/1 annexed with the appeal (which is judgment dated 31.07.2019 passed in Regular Civil Suit No.RSC/11-A/2019 by learned Civil Judge, Class-I, Kasrawad, District Mandleshwar, MP) are not legible.

On due consideration, I.A. No.3387 of 2023 is rejected. Let certified copy of the aforesaid judgment dated 31.07.2019 be filed within a period of three weeks.

(GAJENDRA SINGH) JUDGE

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