The State Of Madhya Pradesh vs Smt Renu Bansal
2023 Latest Caselaw 20771 MP

Citation : 2023 Latest Caselaw 20771 MP
Judgement Date : 7 December, 2023

Madhya Pradesh High Court

The State Of Madhya Pradesh vs Smt Renu Bansal on 7 December, 2023

Author: Rohit Arya

Bench: Rohit Arya

                                               1
                        IN THE HIGH COURT OF MADHYA PRADESH
                                     AT GWALIOR
                                        WA No. 1799 of 2023
                        (THE STATE OF MADHYA PRADESH AND OTHERS Vs SMT RENU BANSAL)

Dated : 07-12-2023
                   Shri M.P.S. Raghuvanshi - Additional Advocate General for the

appellant-State.

                   Let copy of the judgment rendered in W.A. No.369 of 2013 dated 07-01-
2019 (Shri Jagannath Singh Rajput Vs. State of M.P. and Others) be produced
on the next date of hearing.

                   List after ensuing winter vacation.


       (ROHIT ARYA)                                        (AMAR NATH (KESHARWANI))
          JUDGE                                                     JUDGE

vc

VARSHA
CHATURVEDI
2023.12.08

12:49:40 +05'30'

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