Ashish vs Pritesh
2023 Latest Caselaw 20769 MP

Madhya Pradesh High Court

Ashish vs Pritesh on 7 December, 2023

                                                               1
                                       IN THE HIGH COURT OF MADHYA PRADESH
                                                     AT INDORE
                                                         FA No. 428 of 2022
                                                 (ASHISH AND OTHERS Vs PRITESH AND OTHERS)

                           Dated : 07-12-2023
                                 Shri Harish Joshi, learned counsel for the appellants.

                                 Shri Vishal Baheti, learned counsel for the Respondent no.1.

Shri Jitendra Bharat Mehta, learned counsel for the Respondent no.2.

Looking to the stay provided in F.A.No.477/2022, the execution of the impugned judgment and decree passed by the trial Court shall remain stayed, till

the next date of hearing.

Learned counsel for the respondent no.1 seeks time to file the reply of I.A.No.1976/2022.

Time granted.

List the case after four weeks.

(GAJENDRA SINGH) JUDGE

VS