Balram Singh vs Kamal
2023 Latest Caselaw 20678 MP

Madhya Pradesh High Court

Balram Singh vs Kamal on 6 December, 2023

                                                               1
                                        IN THE HIGH COURT OF MADHYA PRADESH
                                                      AT INDORE
                                                        MA No. 4967 of 2022
                                              (BALRAM SINGH AND OTHERS Vs KAMAL AND OTHERS)

                           Dated : 06-12-2023
                                  Shri Manish Kumar Vijaywargiya, learned counsel for the appellant.

                                  Shri Saddam Patel, learned counsel for the Respondent No.1.

Shri Archana Jadia, learned counsel for the Respondent No.3.

Heard on the question of admission. The application for compensation has been dismissed on the ground that

thresher is not a part of tractor and was not at public place at the time of the incident.

Learned counsel for the applicant placed reliance on the judgment passed in case of Kishore Vs. Shahid Shah and another reported in 2011 Vol.-1 M.P.H.T 196.

Looking to the issue involved in the matter the appeal is admitted for final hearing.

List the matter for final hearing in due course.

(GAJENDRA SINGH) JUDGE

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