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Bismilla Bai Deceased Through Lrs. ... vs Government Hospital
2023 Latest Caselaw 20677 MP

Citation : 2023 Latest Caselaw 20677 MP
Judgement Date : 6 December, 2023

Madhya Pradesh High Court

Bismilla Bai Deceased Through Lrs. ... vs Government Hospital on 6 December, 2023

Author: Vijay Kumar Shukla

Bench: Vijay Kumar Shukla

                                                               1
                                       IN THE HIGH COURT OF MADHYA PRADESH
                                                     AT INDORE
                                                       WP No. 11959 of 2020
                             (BISMILLA BAI DECEASED THROUGH LRS. AISHA QURESHI D/O BISMILLA BAI Vs GOVERNMENT
                                                          HOSPITAL AND OTHERS)

                           Dated : 06-12-2023
                                  Shri Himanshu Jain, counsel for Petitioner.

                                  Ms. Pranjali Yajurvedi, P.L. for respondent/State.

In the instant petition, a challenge has been made to the recovery from the gratuity.

Counsel for the petitioner has placed reliance on the order of the

Supreme Court.

Counsel for the State submits that issue regarding recovery is pending before the Full Bench in Writ Appeal No.815/2017 and said matter is likely to be taken up tomorrow by the Full Bench.

Considering the aforesaid, case is adjourned for one week. Parties shall apprise this Court about the judgment of the Full Bench on the next date.

(VIJAY KUMAR SHUKLA) JUDGE

MK

 
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