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Sampat Bai vs The State Of M.P.
2023 Latest Caselaw 20572 MP

Citation : 2023 Latest Caselaw 20572 MP
Judgement Date : 5 December, 2023

Madhya Pradesh High Court

Sampat Bai vs The State Of M.P. on 5 December, 2023

                                                                1
                                         IN THE HIGH COURT OF MADHYA PRADESH
                                                      AT JABALPUR
                                                         CRA No. 333 of 2003
                                                      (SAMPAT BAI Vs THE STATE OF M.P.)

                           Dated : 05-12-2023
                                    Mr. Manish Awasthy - Advocate for the appellant.

                                    Mr. Alok Tapikar - Panel Lawyer for the respondent/State.

Mr. Manish Awasthy, learned counsel for the appellant/accused and Mr. Alok Tapikar, learned Panel Lawyer for the respondent/State submitted their arguments.

Reserved for judgment.

(DUPPALA VENKATA RAMANA) JUDGE

kundan

 
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