Citation : 2023 Latest Caselaw 20454 MP
Judgement Date : 4 December, 2023
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
CRA No. 2849 of 2000
(AJAY KUMAR AND ORS. AND OTHERS Vs THE STATE OF MADHYA PRADESH)
Dated : 04-12-2023
None for the appellant.
Shri B.K.Upadhyay - Dy. Government Advocate for the
respondent/State.
No representation on behalf of the appellant/accused. Shri B.K.Upadhyay, learned Dy. Government Advocate represented on
behalf of respondent/State.
Post the matter 05.12.2023.
In the meantime, learned counsel for the appellant is directed to file translated copy of the judgment of the trial Court.
(DUPPALA VENKATA RAMANA) JUDGE
rk.
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