Ashwani Kumar Pandey vs The State Of Madhya Pradesh
2023 Latest Caselaw 20306 MP

Madhya Pradesh High Court

Ashwani Kumar Pandey vs The State Of Madhya Pradesh on 1 December, 2023

Author: Chief Justice

Bench: Ravi Malimath, Vishal Mishra

                                                       1
                            IN    THE     HIGH COURT OF MADHYA PRADESH
                                               AT JABALPUR
                                                    BEFORE
                                      HON'BLE SHRI JUSTICE RAVI MALIMATH,
                                                 CHIEF JUSTICE
                                                       &
                                      HON'BLE SHRI JUSTICE VISHAL MISHRA
                                            ON THE 1 st OF DECEMBER, 2023
                                            WRIT PETITION No. 29134 of 2023

                           BETWEEN:-
                           ASHWANI KUMAR PANDEY S/O LATE SHRI GANESH
                           PRASAD   PANDEY,   AGED   ABOUT   64  YEARS,
                           OCCUPATION: OCCUPATION: PENSIONER. (RETIRED
                           SECURITY SUB INSPECTOR) R/O 829 NEAR GAUTAM
                           MADHIYA GARHA JABALPUR (MADHYA PRADESH)

                                                                              .....PETITIONER
                           (BY SHRI SACHIN PANDEY - ADVOCATE)

                           AND
                           1.    THE STATE OF MADHYA PRADESH THROUGH ITS
                                 CHAIRMAN AND MANAGING DIRECTOR POWER
                                 MPPTCL    TRANSMISSION   COMPANY   LTD
                                 JABALPUR (MADHYA PRADESH)

                           2.    T H E S TAT E O F MADHYA PRADESH FINANCE
                                 DEPARTMENT THROUGH: ITS SECRETARY OF
                                 THE FINANCE DEPARTMENT VALLABH BHAWAN
                                 BHOPAL (MADHYA PRADESH)

                           3.    THE DIRECTOR (PENSION) M .P.P.T.C.L C.F.O
                                 RAMPUR JABALPUR (MADHYA PRADESH)

                           4.    THE SECURITY OFFICER (H.Q) M.P.P.M.C.L CFO
                                 RAMPUR    DISTRICT:-JABALPUR     (MADHYA
                                 PRADESH)

                           5.    THE JOINT DIRECTOR PENSION M.P.P.M.C.L
                                 RAMPUR      SHAKTI    BHAWAN DISTRICT:
                                 JABALPUR (MADHYA PRADESH)

                           6.    REGIONAL    ACCOUNT    OFFICE   REGIONAL
Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 05-12-2023
15:57:38
                                                          2
                                  ACCOUNT       OFFICE     RAMPUR M.P.P.T.C.L.
                                  DISTRICT: JABALPUR (MADHYA PRADESH)

                                                                                      .....RESPONDENTS
                           (SHRI B.D. SINGH - DEPUTY ADVOCATE GENERAL FOR RESPONDENT
                           NO.2)

                                  This petition coming on for orders this day, Hon'ble Shri Justice Ravi
                           Malimath, Chief Justice passed the following:
                                                              ORDER

Learned counsels for the parties submit that the question of law that arises for consideration in this petition is covered by the judgment of the Hon'ble Supreme Court in SLP (C) No. 8219 of 2020 (Madhya Pradesh Power Transmission Company Limited and another vs. S.R. Ramchandran & others)

dated 11.07.2023. Hence, they plead that this petition be also disposed off on the same terms.

In view of the submission made, the petition is disposed off in terms of the aforesaid judgment of the Hon'ble Supreme Court.

                                 (RAVI MALIMATH)                                     (VISHAL MISHRA)
                                   CHIEF JUSTICE                                          JUDGE
                           SKM