Mahendra Singh Rajput vs The State Of Madhya Pradesh
2023 Latest Caselaw 20226 MP

Madhya Pradesh High Court

Mahendra Singh Rajput vs The State Of Madhya Pradesh on 1 December, 2023

Author: Chief Justice

Bench: Ravi Malimath, Vishal Mishra

                                                       1
                           IN    THE     HIGH COURT OF MADHYA PRADESH
                                              AT JABALPUR
                                                    BEFORE
                                      HON'BLE SHRI JUSTICE RAVI MALIMATH,
                                                 CHIEF JUSTICE
                                                       &
                                      HON'BLE SHRI JUSTICE VISHAL MISHRA
                                           ON THE 1 st OF DECEMBER, 2023
                                          WRIT PETITION No. 29628 of 2023

                          BETWEEN:-
                          1.    MAHENDRA SINGH RAJPUT S/O LATE SHRI
                                JAHAR SINGH RAJPUT, AGED ABOUT 67 YEARS,
                                OCCUPATION: RETIRED GOVT EMPLOYEE R/O
                                H.NO. 1056 NEW JAGDAMBA COLONY DISTRICT
                                JABALPUR (MADHYA PRADESH)

                          2.    TAHIR HUSSAIN S/O SHRI MURTAZA HUSSAIN,
                                AGED ABOUT 66 YEARS, OCCUPATION: RETIRED
                                GOVT.  EMPLOYEE    R/O   H.NO.1342  NEAR
                                SANJEEVAN HOSPITAL GOHALPUR DISTRICT
                                JABALPUR (MADHYA PRADESH)

                                                                              .....PETITIONERS
                          (BY SHRI ANSHUL TIWARI - ADVOCATE)

                          AND
                          1.    THE STATE OF MADHYA PRADESH THROUGH
                                PRINCIPAL SECRETARY DEPARTMENT OF
                                FINANCE BHOPAL (MADHYA PRADESH)

                          2.    STATE OF MADHYA PRADESH THROUGH ITS
                                PRINCIPAL      SECRETARY      GENERAL
                                ADMINISTRATION     DEPARTMENT VALLABH
                                BHAWAN, BHOPAL (MADHYA PRADESH)

                          3.    THE DIRECTOR GENERAL OF POLICE MADHYA
                                PRADESH       POLICE     HEADQUARTERS
                                JEHANGIRABAD, BHOPAL (MADHYA PRADESH)

                          4.    THE SUPERINTENDENT OF POLICE JABALPUR
                                (MADHYA PRADESH)


Signature Not Verified
                          5.    THE   DISTRICT   PENSION   OFFICER JABALPUR
Signed by: VINOD
VISHWAKARMA
Signing time: 12/4/2023
6:07:06 PM
                                                            2
                                (MADHYA PRADESH)

                                                                                    .....RESPONDENTS
                          (BY SHRI B.D. SINGH - DEPUTY ADVOCATE GENERAL)

                                This petition coming on for orders this day, Hon'ble Shri Justice Ravi
                          Malimath, Chief Justice passed the following:
                                                            ORDER

Learned counsels for the parties submit that the question of law that arises for consideration in this petition is covered by the judgment of the Hon'ble Supreme Court in SLP (C) No. 8219 of 2020 (Madhya Pradesh Power Transmission Company Limited and another vs. S.R. Ramchandran & others) dated 11.07.2023. Hence, they plead that this petition be also disposed off on

the same terms.

In view of the submission made, the petition is disposed off in terms of the aforesaid judgment of the Hon'ble Supreme Court.

                               (RAVI MALIMATH)                                     (VISHAL MISHRA)
                                 CHIEF JUSTICE                                          JUDGE
                          VV