Suresh Ginyare vs Smt Shasi Sakule
2023 Latest Caselaw 14279 MP

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                                          IN THE HIGH COURT OF MADHYA PRADESH
                                                       AT JABALPUR
                                                           FA No. 1797 of 2023
                                                (SURESH GINYARE Vs SMT SHASI SAKULE AND OTHERS)

                           Dated : 29-08-2023
                                     None for the appellant.

                                     Perused the judgment and decree of the learned Court below.
                                     The appeal being arguable is admitted for final hearing.
                                     Issue notice on final hearing as well as on I.A. No.12878/2023 and I.A.
                           No.12879/2023 to the respondents on payment of process fee within seven

working days, failing which this appeal shall stand dismissed without further reference to the Court.

Registry is directed to requisite the record of the Court below. List for further consideration after service of notice on the respondents.

(DWARKA DHISH BANSAL) JUDGE

Priya.P

Signature Not Verified Signed by: PRIYANKA PITHAWE Signing time: 31-08-2023 17:36:50