Radheshyam Raguwanshi vs The State Of Madhya Pradesh
2023 Latest Caselaw 14240 MP

                                                       1
                            IN    THE    HIGH COURT OF MADHYA PRADESH
                                              AT JABALPUR
                                                    BEFORE
                                      HON'BLE SHRI JUSTICE RAVI MALIMATH,
                                                 CHIEF JUSTICE
                                                       &
                                      HON'BLE SHRI JUSTICE VISHAL MISHRA
                                            ON THE 29 th OF AUGUST, 2023
                                           WRIT PETITION No. 20908 of 2023

                           BETWEEN:-
                           RADHESHYAM RAGUWANSHI S/O LATE SHRI AJAB
                           SINGH RAGUWANSHI, AGED ABOUT 64 YEARS,
                           OCCUPATION: PENSIONER AGED ON RETIRED
                           CONSTABLE R/O PREM NAGAR COLONY, BARELI
                           RAISEN DISTRICT- RAISEN (MP,). (MADHYA PRADESH)

                                                                             .....PETITIONER
                           (BY SHRI SACHIN PANDEY - ADVOCATE)

                           AND
                           1.    THE STATE OF MADHYA PRADESH THROUGH ITS
                                 PRINCIPAL SECRETARY HOME DEPARTMENT,
                                 VALALBH    BHAWAN,    BHOPAL   (MADHYA
                                 PRADESH)

                           2.    THE STATE OF MADHYA PRADESH FINANCE
                                 DEPARTMENT THROUGH ITS SECRETARY OF THE
                                 FINANCE DEPARTMENT VALLABH BHAWAN
                                 BHOPAL (MADHYA PRADESH)

                           3.    DIRECTOR   GENERAL   OF   POLICE, BHOPAL
                                 (MADHYA PRADESH)

                           4.    DISTRICT TREASURY OFFICER, RAISEN DISTT.
                                 RAISEN (MADHYA PRADESH)

                           5.    DISTRICT PENSION OFFICER, RAISEN RAISEN
                                 (MADHYA PRADESH)

                           6.    SUPERINTENDENT OF POLICE RAISEN DISTRICT
                                 RAISEN (MADHYA PRADESH)

Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 01-09-2023
10:24:31
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                                                                                      .....RESPONDENTS
                           (BY SHRI B.D. SINGH - DEPUTY ADVOCATE GENERAL)

                                  This petition coming on for orders this day, Hon'ble Shri Justice Ravi
                           Malimath, Chief Justice passed the following:
                                                              ORDER

Learned counsels for the parties submit that the question of law that arises for consideration in this petition is covered by the judgment of the Hon'ble Supreme Court in SLP (C) No. 8219 of 2020 (Madhya Pradesh Power Transmission Company Limited and another vs. S.R. Ramchandran & others) dated 11.07.2023. Hence, they plead that this petition be also disposed off on the same terms.

In view of the submission made, the petition is disposed off in terms of the aforesaid judgment of the Hon'ble Supreme Court.

                                 (RAVI MALIMATH)                                     (VISHAL MISHRA)
                                   CHIEF JUSTICE                                          JUDGE
                           SKM




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 01-09-2023
10:24:31