Ramnarayan Raghuwanshi vs The State Of Madhya Pradesh
2023 Latest Caselaw 14234 MP

                                                       1
                            IN    THE     HIGH COURT OF MADHYA PRADESH
                                               AT JABALPUR
                                                    BEFORE
                                      HON'BLE SHRI JUSTICE RAVI MALIMATH,
                                                 CHIEF JUSTICE
                                                       &
                                      HON'BLE SHRI JUSTICE VISHAL MISHRA
                                            ON THE 29 th OF AUGUST, 2023
                                           WRIT PETITION No. 20794 of 2023

                           BETWEEN:-
                           1.    RAMNARAYAN RAGHUWANSHI S/O SHANKAR
                                 SINGH RAGHUWANSHI, AGED ABOUT 65 YEARS,
                                 OCCUPATION: RETIRED GOVT. EMPLOYEE R/O
                                 SHASTRI   WARD    KARELI,  NARSINGHPUR
                                 (MADHYA PRADESH)

                           2.    MUNNA LAL SHARMA S/O KHARAGRAM
                                 SHARMA, AGED ABOUT 65 YEARS, OCCUPATION:
                                 RETIRED GOVT. EMPLOYEE R/O GRAM AND POST
                                 BOHANI NARSINGHPUR (MADHYA PRADESH)

                           3.    RAMSEVAK PALIWAL S/O MANOHAR LAL
                                 PALIWAL, AGED ABOUT 69 YEARS, OCCUPATION:
                                 RETIRED GOVT. EMPLOYEE R/O BOHANI
                                 DISTRICT NARSINGHPUR (MADHYA PRADESH)

                           4.    VIMLA SHANKAR SINGH S/O CHANNULAL, AGED
                                 ABOUT 64 YEARS, OCCUPATION: RETIRED GOVT.
                                 EMPLOYEE R/O PIPARIYA HOSHANGABAD
                                 (MADHYA PRADESH)

                                                                             .....PETITIONERS
                           (BY SHRI VARUN SHARMA - ADVOCATE)

                           AND
                           1.    THE STATE OF MADHYA PRADESH THROUGH ITS
                                 PRINCIPAL SECRETARY DEPARTMENT OF
                                 FINANCE DISTRICT BHOPAL (MADHYA PRADESH)

                           2.    STATE OF MADHYA PRADESH THROUGH ITS
                                 PRINCIPAL     SECRETARY,   AGRICULTURE
                                 D EPARTM EN T, VALLABH BHAWAN, BHOPAL
                                 (MADHYA PRADESH)
Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 01-09-2023
10:24:31
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                           3.    JOINT DIRECTOR KISAN KALYAN TATHA KRISHI
                                 VIKAS. JABALPUR DISTT. JABALPUR (MADHYA
                                 PRADESH)

                           4.    DEPUTY DIRECTOR AGRICULTURE, KISAN
                                 KALYAN TATHA KRISHI VIKAS NARSINGHPUR
                                 NARSINGHPUR (MADHYA PRADESH)

                           5.    DEPUTY DIRECTOR AGRICULTURE, KISAN
                                 KALYAN TATHA KRISHI VIKAS DINDORI
                                 (MADHYA PRADESH)

                           6.    ANUVIBHAGIYA             KRISHI       ADHIKARI
                                 N A R S I N G H P U R DISTRICT     NARSINGHPUR
                                 (MADHYA PRADESH)

                           7.    ANUVIBHAGIYA KRISHI         ADHIKARI, DINDORI
                                 (MADHYA PRADESH)

                           8.    ASSISTANT SOIL CONSERVATION             OFFICER
                                 D I N D O R I DISTRICT DINDORI          (MADHYA
                                 PRADESH)

                           9.    DISTRICT PENSION OFFICER, NARSINGHPUR
                                 DISTRICT NARSINGHPUR (MADHYA PRADESH)

                           10.   DISTRICT PENSION OFFICER, DINDORI DISTRICT
                                 DINDORI (MADHYA PRADESH)

                                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE FOR RESPONDENT
                           NOS. 1, 2, 9 AND 10)

                                 This petition coming on for orders this day, Hon'ble Shri Justice Ravi
                           Malimath, Chief Justice passed the following:
                                                             ORDER

Learned counsels for the parties submit that the question of law that arises for consideration in this petition is covered by the judgment of the Hon'ble Supreme Court in SLP (C) No. 8219 of 2020 (Madhya Pradesh Power Transmission Company Limited and another vs. S.R. Ramchandran & others) dated 11.07.2023. Hence, they plead that this petition be also disposed off on

Signature Not Verified Signed by: SANTOSH MASSEY Signing time: 01-09-2023 10:24:31

the same terms.

In view of the submission made, the petition is disposed off in terms of the aforesaid judgment of the Hon'ble Supreme Court.

                                 (RAVI MALIMATH)                                     (VISHAL MISHRA)
                                   CHIEF JUSTICE                                          JUDGE
                           SKM




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 01-09-2023
10:24:31