Ram Bahadur Khatri vs The State Of Madhya Pradesh
2023 Latest Caselaw 14213 MP

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                            IN    THE    HIGH COURT OF MADHYA PRADESH
                                              AT JABALPUR
                                                    BEFORE
                                      HON'BLE SHRI JUSTICE RAVI MALIMATH,
                                                 CHIEF JUSTICE
                                                       &
                                      HON'BLE SHRI JUSTICE VISHAL MISHRA
                                            ON THE 29 th OF AUGUST, 2023
                                           WRIT PETITION No. 21906 of 2023

                           BETWEEN:-
                           RAM BAHADUR KHATRI S/O LATE SHRI TILBAHADUR,
                           AGED ABOUT 62 YEARS, OCCUPATION: RETIRED PEON
                           R/O JHUGGI NO 395 RISHI NAGAR NEAR JANTA HOTEL
                           CHAR IMLI HUZUR DISTRICT BHOPAL (MADHYA
                           PRADESH)

                                                                             .....PETITIONER
                           (BY SHRI ANSHUL TIWARI - ADVOCATE)

                           AND
                           1.    THE STATE OF MADHYA PRADESH THROUGH
                                 PRINCIPAL SECRETARY DEPARTMENT OF
                                 FINANCE BHOPAL (MADHYA PRADESH)

                           2.    ADDITIONAL CHIEF SECRETARY,      FOREST
                                 DEPARTMENT, SATPURA BHAWAN,      ARERA
                                 HILLS, BHOPAL (MADHYA PRADESH)

                           3.    STATE OF MADHYA PRADESH THROUGH ITS
                                 PRINCIPAL      SECRETARY,     GENERAL
                                 ADMINISTRATION   DEPARTMENT,  VALLABH
                                 BHAWAN, BHOPAL (MADHYA PRADESH)

                           4.    STATE OF MADHYA PRADESH THROUGH
                                 PRINCIPAL SECRETARY, FOREST DEPARTMENT,
                                 VALLABH BHAWAN (MADHYA PRADESH)

                           5.    PRINCIPAL CHIEF CONSERVATOR OF FOREST,
                                 FOREST    DEPARTMENT SATPURA BHAWAN,
                                 BHOPAL (MADHYA PRADESH)

                           6.    DISTRICT PENSION OFFICER, BHOPAL (MADHYA
Signature Not Verified
Signed by: VIBHA PACHORI
Signing time: 8/31/2023
12:06:38 PM
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                                    PRADESH)

                                                                                        .....RESPONDENTS
                           (BY SHRI B.D. SINGH - DEPUTY ADVOCATE GENERAL)

                                    This petition coming on for orders this day, Hon'ble Shri Justice Ravi
                           Malimath, Chief Justice passed the following:
                                                                ORDER

Learned counsels for the parties submit that the question of law that arises for consideration in this petition is covered by the judgment of the Hon'ble Supreme Court in SLP (C) No. 8219 of 2020 (Madhya Pradesh Power Transmission Company Limited and another vs. S.R. Ramchandran & others) dated 11.07.2023. Hence, they plead that this petition be also disposed off on

the same terms.

In view of the submission made, the petition is disposed off in terms of the aforesaid judgment of the Hon'ble Supreme Court.

                                   (RAVI MALIMATH)                                     (VISHAL MISHRA)
                                     CHIEF JUSTICE                                          JUDGE
                           vibha




Signature Not Verified
Signed by: VIBHA PACHORI
Signing time: 8/31/2023
12:06:38 PM