Shramik Janta Sangh Through Its ... vs The Collector Of Stamps
2023 Latest Caselaw 14163 MP

                                                                 1
                                          IN THE HIGH COURT OF MADHYA PRADESH
                                                        AT INDORE
                                                         WP No. 17420 of 2023
                               (SHRAMIK JANTA SANGH THROUGH ITS PRESIDENT C/O SHYAM BHADANE Vs THE COLLECTOR OF
                                                             STAMPS AND OTHERS)

                          Dated : 28-08-2023
                                   Ms Medha Patkar , President, Trade Union in person

                                   Ms Bharti Lakkad, learned Govt. Advocate for the respondent

no.1/State.

Shri Sudeep Bhargav, learned counsel for the respondents.

Learned counsel for the respondents submits that the issue with regard to

locus of the Trade Union appearing through Ms Medha Patkar has been heard by co-ordinate Bench of this Court in W.P. No. 28206/2021 on 26.07.2023. The case has been reserved for order on the preliminary issue and the judgment is awaited.

It would be appropriate to wait for the outcome of W.P. No. 28206/2021.

List this case on 20.09.2023.

(S. A. DHARMADHIKARI) JUDGE

sh

Signature Not Verified Signed by: SEHAR HASEEN Signing time: 8/28/2023 6:58:53 PM