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Shafi Mohd. & Ors. vs Israque Bee & Ors.
2023 Latest Caselaw 14107 MP

Citation : 2023 Latest Caselaw 14107 MP
Judgement Date : 28 August, 2023

Madhya Pradesh High Court
Shafi Mohd. & Ors. vs Israque Bee & Ors. on 28 August, 2023
Author: Avanindra Kumar Singh
                                                     1
                            IN    THE    HIGH COURT OF MADHYA PRADESH
                                              AT JABALPUR
                                                    BEFORE
                                 HON'BLE SHRI JUSTICE AVANINDRA KUMAR SINGH
                                           ON THE 28 th OF AUGUST, 2023
                                            FIRST APPEAL No. 757 of 2000

                           BETWEEN:-
                           1.    SHAFI MOHD. s/o- NIYAZ MOHAMMAD R/O-
                                 GANNORE DIST-KHANDWA (MADHYA PRADESH)

                           2.    RAFI MOHAMMAD S/O NIYAZ MOHAMMAD
                                 RESIDENT OF GANNORE, DISTT. KHANDWA
                                 (MADHYA PRADESH)

                           3.    AKBAR S/O NIYAZ MOHAMMAD RESIDENT OF
                                 GANNORE,   DISTT. KHANDWA   (MADHYA
                                 PRADESH)

                           4.    ARIF MOHAMMAD S/O SAYEED MOHAMMAD
                                 RESIDENT OF GANNORE, HARSUD DISTT.
                                 KHANDWA (MADHYA PRADESH)

                           5.    INDIRABAI W/O SHAFI MOHAMMAD RESIDENT
                                 OF SAKTAPUR, HARSUD DISTRICT KHANDWA
                                 (MADHYA PRADESH)

                           6.    KHALID MOHAMMAD S/O SYED MOHAMMAD
                                 RESIDENT OF SAKTAPUR, HARSUD DISTRICT
                                 KHANDWA (MADHYA PRADESH)

                           7.    WAHIDA BEE W/O SYED MOHAMMAD RESIDENT
                                 OF SAKTAPUR, HARSUD DISTRICT KHANDWA
                                 (MADHYA PRADESH)

                           8.    FAROOKH MOHAMMAD S/O SYED MOHAMMAD
                                 RESIDENT OF SAKTAPUR, HARSUD DISTRICT
                                 KHANDWA (MADHYA PRADESH)

                           9.    AABID MOHAMMAD S/O SYED MOHAMMAD
                                 RESIDENT OF SAKTAPUR, HARSUD DISTRICT
                                 KHANDWA (MADHYA PRADESH)

                           10.   KHALIL MOHAMMAD S/O SHAFI MOHAMMAD
                                 RESIDENT OF SAKTAPUR, HARSUD DISTRICT
                                 KHANDWA (MADHYA PRADESH)
Signature Not Verified
Signed by: PARMESHWAR
GOPE
Signing time: 31-08-2023
10:41:03
                                                           2
                           11.   ABBAS MOHAMMAD S/O AKBAR MOHAMMAD
                                 RESIDENT OF SAKTAPUR, HARSUD DISTRICT
                                 KHANDWA (MADHYA PRADESH)

                           12.   SHAMSHAD BEE W/O AKBAR MOHAMMAD
                                 RESIDENT OF SAKTAPUR, HARSUD DISTRICT
                                 KHANDWA (MADHYA PRADESH)-DEFENDANT
                                 NOS. 1 TO 12.

                                                                                   .....APPELLANTS
                           (NONE )

                           AND
                           1.    ISRAQUE BEE W/O- AHMAD NOOR AGED 58
                                 YEARS R/O- KHAJARANA, INDORE (MADHYA
                                 PRADESH)-PLAINTIFF

                           2.    M ANAGER NIWAR KSHETRIYA GRAMIN BANK
                                 G A N N O R E HARSUD DISTRICT KHANDWA
                                 (MADHYA PRADESH)

                           3.    MANAGER NIWAR KSHETRIYA GRAMIN BANK,
                                 S AT TA P U R HARSUD, DISTRICT KHANDWA
                                 (MADHYA PRADESH)

                           4.    MANAGER NIWAR KSHETRIYA GRAMIN BANK,
                                 H A R S U D DISTRICT KHANDWA (MADHYA
                                 PRADESH)

                           5.    MANAGER STATE BANK OF INDIA, BRANCH
                                 HARSUD DISTT. KHANDWA (MADHYA PRADESH)

                           6.    LAND ACQUISITION OFFICER INDIRA SAGAR
                                 PARIYOJANA NO. 2 OFFICE AT INDIRA SAGAR
                                 COLONY, CIVIL LINES, KHANDWA (MADHYA
                                 PRADESH)

                           7.    STATE OF MADHYA PRADESH THROUGH
                                 COLLECTOR DISTRICT EAST NIWAR, KHANDWA
                                 (MADHYA PRADESH)-RESPONDENT NOS. 2 TO
                                 7/DEFENDANT NOS. 13-18

                                                                                  .....RESPONDENTS
                           (BY SHRI ISHTEYAQ HUSSAIN - ADVOCATE FOR RESPONDENT NO.1)

                                 Th is appeal coming on for hearing this day, t h e court passed the
                           following:
Signature Not Verified
Signed by: PARMESHWAR
GOPE
Signing time: 31-08-2023
10:41:03
                                                                3
                                                                ORDER

T he learned Second Additional District Judge, khandwa East Nimar in Civil Suit No. 3-A/97 ( Smt. Ishraque Bee and ors. Vs. Shafi Mohd. and ors) vide impugned judgment dated 21-09-2000 decreed the suit.

This appeal was admitted on 24-11-2000. None appears for the appellants on 21-02-2003, 11-11-2003 and 20-08-2004.

None appears for the appellants today also. It seems that the appellants have lost interest in prosecuting this appeal.

Hence, the appeal is dismissed for want of prosecution. Let the record of the Court below be sent back along with copy of this order.

(AVANINDRA KUMAR SINGH) JUDGE PG

Signature Not Verified Signed by: PARMESHWAR GOPE Signing time: 31-08-2023 10:41:03

 
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