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Komalchand Namdeo vs The State Of Madhya Pradesh
2023 Latest Caselaw 13942 MP

Citation : 2023 Latest Caselaw 13942 MP
Judgement Date : 24 August, 2023

Madhya Pradesh High Court
Komalchand Namdeo vs The State Of Madhya Pradesh on 24 August, 2023
Author: Vishal Mishra
                                                             1
                                      IN THE HIGH COURT OF MADHYA PRADESH
                                                   AT JABALPUR
                                                      WP No. 16456 of 2022
                                    (KOMALCHAND NAMDEO Vs THE STATE OF MADHYA PRADESH AND OTHERS)

                          Dated : 24-08-2023
                                Shri Rajesh Dubey - Advocate for petitioner.

                                Shri Deepak Sahu - Panel Lawyer for the respondents/State.

Learned counsel for the petitioner prays for short time to place before this Court any order or judgment passed by the Court considering the circular dated 17.10.2023 with respect to cut off date of obtaining essential qualification

for extending the benefit of increment.

(VISHAL MISHRA) JUDGE

sj

Signature Not Verified Signed by: SUSHEEL KUMAR JHARIYA Signing time: 8/26/2023 10:53:20 AM

 
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